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Smt. Smriti Chaubey vs Diwakar Chaubey
2025 Latest Caselaw 2958 Chatt

Citation : 2025 Latest Caselaw 2958 Chatt
Judgement Date : 10 June, 2025

Chattisgarh High Court

Smt. Smriti Chaubey vs Diwakar Chaubey on 10 June, 2025

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                    HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           FA(MAT) No. 94 of 2023

                        SMT. SMRITI CHAUBEY versus DIWAKAR CHAUBEY


                                                 Order Sheet



10/06/2025                             Mr. Vijay Kumar Mishra, counsel for the appellant.

                                       Mr. Surfaraj Khan along with Mr. Rishi Sahu, counsel

                            for the respondent.

Arguments heard.

Reserved for judgment.

                                         Sd/-                           Sd/-

                                    (Rajani Dubey)           (Amitendra Kishore Prasad)
                                         Judge                            Judge




      Ruchi


RUCHI YADAV RUCHI YADAV

 
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