Suresh Ku.Nishad vs State Of Chhattisgarh
2025 Latest Caselaw 389 Chatt

Chattisgarh High Court

Suresh Ku.Nishad vs State Of Chhattisgarh on 7 July, 2025

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                              HIGH COURT OF CHHATTISGARH AT BILASPUR
HIFZURRAHMAN
ANSARI


Digitally signed by
HIFZURRAHMAN                                        CRA No. 467 of 2005
ANSARI
Date: 2025.07.10
12:48:31 +0530

                                   SURESH KU.NISHAD versus STATE OF CHHATTISGARH

                                                        Order Sheet


                      07.07.2025           Dr. N. K. Shukla Sr. Advocate, learned counsel for the

                                    appellant(s).

                                           Mr. Sanjeev Pandey, Dy. A.G. for the respondents/State.

Arguments heard.

Reserved for judgment.

Sd/-

(Sachin Singh Rajput) Judge

H.Ansari