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Jayaswal Neco Industries Ltd vs State Of Chhattisgarh
2025 Latest Caselaw 2189 Chatt

Citation : 2025 Latest Caselaw 2189 Chatt
Judgement Date : 27 February, 2025

Chattisgarh High Court

Jayaswal Neco Industries Ltd vs State Of Chhattisgarh on 27 February, 2025

          Digitally
          signed by


                                  HIGH COURT OF CHHATTISGARH AT BILASPUR
          SOURABH
SOURABH   PATEL
PATEL     Date:
          2025.02.28
          10:17:27
          +0530

                                                       WPT No. 93 of 2017
                                      Jayaswal Neco Industries Ltd. versus State Of Chhattisgarh
                                                  WPT/122/2016,WPT/133/2016


                       27/02/2025             Mr. M.P. Devnath, Mr. Abhishek Anand and Mr.
                                       Neelabh Dubey, Advocates for the Petitioner/s in WPT
                                       No. 93/2017 and 122/2016.
                                              Mr. Neelabh Dubey, Advocate for the Petitioner in
                                       WPT No. 133/2016.
                                              Mr.       Rahul       Tamaskar,         G.A.         for   the
                                       State/Respondent.

Mr. Rahul Tamaskar, G.A. commenced and conclude his submission on behalf of the State.

Mr. M.P. Devnath, Mr. Neelabh Dubey and Mr. Abhishek Anand have submitted the rejoinder submission.

Arguments heard.

Reserved for the Judgment.

                                                      Sd/-                               Sd/-
                                          (Sanjay K. Agrawal)                (Sanjay Kumar Jaiswal)
                                                 Judge                               Judge
                         Sourabh P.
  

 
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