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Bhagchand Bajaj vs Suman Chatruvedi
2025 Latest Caselaw 2185 Chatt

Citation : 2025 Latest Caselaw 2185 Chatt
Judgement Date : 27 February, 2025

Chattisgarh High Court

Bhagchand Bajaj vs Suman Chatruvedi on 27 February, 2025

                                         1/1




          HIGH COURT OF CHHATTISGARH AT BILASPUR

                                 FA No. 35 of 2025

             BHAGCHAND BAJAJ versus SUMAN CHATRUVEDI

                                      Order Sheet



27/02/2025            Mr. Shobhit Koshta, learned counsel for the appellant/s.
                      Mr. Ajay Pandey, learned GA for the State/respondent No. 3.

Heard.

Issue notice to the respondent Nos. 1 & 2 on merits as well as on IA No. 1 on payment of PF as per rules.

Call for the records.

Also heard on IA No. 1 - application for grant of ad-interim stay.

Considering the facts and circumstances of the case, the effect and operation of the impugned judgment and decree dated 17.01.2025 (Annexure-A- 1) shall remain stayed till the next date of hearing.

List the case after service report is received.

                               Sd/-                                     Sd/-
                      (Rajani Dubey)                         (Sachin Singh Rajput)
  Pawan                     Judge                                       Judge
 

 
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