Municipal Corporation Bilaspur vs Meinhardt Singapore Pte. Ltd. (India ...
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Chattisgarh High Court

Municipal Corporation Bilaspur vs Meinhardt Singapore Pte. Ltd. (India ... on 24 February, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR
CHANDRAKANT
DEWANGAN
                                             ARBA No. 38 of 2018
Digitally signed
by
CHANDRAKANT            MUNICIPAL CORPORATION BILASPUR versus MEINHARDT
                                SINGAPORE PTE. LTD. (India Branch)
DEWANGAN
Date:
2025.02.24
17:56:07 +0530


                                                 Order Sheet



                   24/02/2025          Mr. Ashutosh Singh Kachhawaha, Advocate appears

                                 alongwith Ms. Shruti Pramar, Counsel for the Appellant.


                                       Mr. Sandeep S. Tiwari, Counsel for the Respondent.

Arguments heard.

Reserved for judgment.

                                         -Sd/-                           -Sd/-
                                  (Sanjay S. Agrawal)            (Radhakishan Agrawal)
                                        Judge                           Judge




                   Chandrakant