Imran Khan vs State Of Chhattisgarh
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Chattisgarh High Court

Imran Khan vs State Of Chhattisgarh on 24 February, 2025

                                        HIGH COURT OF CHHATTISGARH AT BILASPUR
          Digitally signed
          by SOURABH
SOURABH PATEL
        Date:
PATEL   2025.02.24
          17:31:32
          +0530



                                                        CRA No. 1762 of 2017
                                                 Imran Khan versus State Of Chhattisgarh



                             24/02/2025           Ms. Fouzia Mirza, Sr. Advocate along with Mr. Ali
                                            Afzaal Mirza, Advocate and Mr. Sanjeev Agrawal,
                                            Advocate for the Appellant.
                                                  Mr. Ashish Shukla, Addl. A.G. with Mr. H.A.P.S.
                                            Bhatia, P.L. for the State/Respondent.

Arguments heard.

Reserved for the judgment.

Learned counsel appearing for the parties would be at liberty to submit their written synopsis along with list of citations by tomorrow i.e., 25.02.2025.

                                                        Sd/-                               Sd/-
                                             (Sanjay K. Agrawal)              (Sanjay Kumar Jaiswal)
                                                    Judge                             Judge



                               Sourabh P.