Chiranjeet Dholai vs State Of Chhattisgarh
2025 Latest Caselaw 2052 Chatt

Chattisgarh High Court

Chiranjeet Dholai vs State Of Chhattisgarh on 20 February, 2025

                                                       1/2




                            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              CRA No. 2364 of 2023

                               Chiranjeet Dholai Versus State of Chhattisgarh

                                                 CRA/1853/2023

                                                   Order Sheet

ROHIT
KUMAR
CHANDRA
Digitally signed by
ROHIT KUMAR
                      20/02/2025          Heard Mr. Ravindra Sharma, learned counsel for
CHANDRA
Date: 2025.02.21
10:29:36 +0530

                                   the appellant in CRA No. 2364/2023 and Mr. Vivek

                                   Singhal, learned counsel for the appellant in CRA No.

                                   1853/2023 as well as Mr. Shailendra Sharma, learned

                                   Panel Lawyer, appearing for the State/respondent.

Today, though the matters are listed for hearing

on I.A.No.02/2023 in CRA No. 2364/2023, application

for suspension of sentence and grant of bail to the

appellant, however, with the consent of learned

counsel for the parties, both the appeals are heard

finally.

Judgment has been passed separately.

Accordingly, I.A. No. 02/2023 in CRA No.

2364/2023 stands disposed of.

                     Sd/-                       Sd/-
          (Ravindra Kumar Agrawal)        (Ramesh Sinha)
                  Judge                     Chief Justice




Chandra