State Of Chhattisgarh vs Chandan Patwa
2025 Latest Caselaw 1946 Chatt

Citation : 2025 Latest Caselaw 1946 Chatt
Judgement Date : 14 February, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Chandan Patwa on 14 February, 2025

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             HIGH COURT OF CHHATTISGARH AT BILASPUR

                        ACQA No. 8 of 2017

     State of Chhattisgarh versus Chandan Patwa and others


14/02/2025        Ms. Smita Jha, P.L. for the State.
                  None for the respondent Nos. 1 to 3, though served.

Arguments heard. Reserved for Judgment.

                         Sd/-                          Sd/-
                  (Sanjay S. Agrawal)       (Radhakishan Agrawal)
                        Judge                     Judge




  Akhilesh

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