Kazi Mohammad Maksud vs Mohammad Ayub Raza
2025 Latest Caselaw 1941 Chatt

Citation : 2025 Latest Caselaw 1941 Chatt
Judgement Date : 14 February, 2025

Chattisgarh High Court

Kazi Mohammad Maksud vs Mohammad Ayub Raza on 14 February, 2025

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           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                  Order Sheet

                             WP227 No. 671 of 2023
             Kazi Mohammad Maksud Versus Mohammad Ayub Raza



14/02/2025             Mr. Kshitij Sharma, learned counsel for the petitioner.

                       Mr. Sandeep Patel, counsel appears along with Mr.

              Manoj Paranjpe, learned counsel for the respective

              respondent.

Mr. Devesh G. Kela, learned Panel Lawyer for the

State.

Arguments Heard.

Reserved for Judgment.

                           Sd/-                             Sd/-
                 (Rajani Dubey)                     (Sachin Singh Rajput)
                         Judge                              Judge

   Uttej

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