Smt.Mukta Soni vs Gokul Prasad
2025 Latest Caselaw 3787 Chatt

Chattisgarh High Court

Smt.Mukta Soni vs Gokul Prasad on 28 August, 2025

                                 1

                                                            Digitally
                                                            signed by
                                                            ANKIT
                                                    ANKIT KUMAR
                                                    KUMAR SINGH
                                                    SINGH Date:
                                                          2025.08.29
                                                            10:34:42
                                                            +0530




     HIGH COURT OF CHHATTISGARH AT BILASPUR


                    SA No. 1264 of 1999

          SMT. MUKTA SONI versus GOKUL PRASAD

                          Order Sheet



28/08/2025        Mr.     Anup   Majumdar,    Advocate.           for   the
             appellant.
                  Dr. Rajesh Pandey, Senior Advocate appears
             through video conferencing, with Mr. Siddharth
             Pandey, Advocate, for the respondent(s).

Argument heard. Reserved for judgment.

Sd/-

(Sanjay K. Agrawal) Judge

Ankit