Sanjay Kumar Baid vs Income Tax Officer
2025 Latest Caselaw 3783 Chatt

Chattisgarh High Court

Sanjay Kumar Baid vs Income Tax Officer on 28 August, 2025

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                                                            by SHUBHAM
                                                SHUBHAM     SINGH
                                                SINGH       RAGHUVANSHI
                                                RAGHUVANSHI Date:
                                                            2025.08.29
                                                            10:34:26 +0530




       HIGH COURT OF CHHATTISGARH AT BILASPUR


                      TAXC No. 176 of 2025

    SANJAY KUMAR BAID versus INCOME TAX OFFICER

                            Order Sheet


28/08/2025        Mr. Nikhlesh Begani and Mr. Apurv Goyal,
             Advocates for the Appellant.

                  Mr. Ajay Kumrani, Advocate on behalf of Mr.
             Amit Chaudhari, Advocate for the Respondent.

Arguments heard.

The matter is reserved for judgment.

                     Sd/-                                   Sd/-

             (Sanjay K. Agrawal)            (Sanjay Kumar Jaiswal)
                    Judge                               Judge



  Shubham