Gendram Suryavanshi vs Sunil Kumar Narang
2025 Latest Caselaw 3745 Chatt

Chattisgarh High Court

Gendram Suryavanshi vs Sunil Kumar Narang on 26 August, 2025

                                                            1




                                                                     2025:CGHC:43153
AJAY
KUMAR
DWIVEDI                                                                           NAFR
Digitally signed
by AJAY KUMAR
DWIVEDI
Date: 2025.08.26
15:44:39 +0530
                          HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              CRR No. 100 of 2022


                   1 - Gendram Suryavanshi S/o Shri Tirithram Suryavanshi Aged About 32
                   Years R/o Village Madhaipur, Post Khisora, P. S. Baloda District Janjgir
                   Champa Chhattisgarh
                                                                              ... Applicant


                                                       versus


                   1 - Sunil Kumar Narang S/o Shri Mukundram Narang Aged About 30
                   Years R/o Madhipur, Post Khisora, District Janjgir Champa Chhattisgarh
                                                                            ... Respondent

For Applicant : Ms. Savina Agrawal appears on behalf of Mr. Prabhakar Singh Chandel, Advocate

Hon'ble Shri Justice Deepak Kumar Tiwari

Judgment On Board

26/08/2025

1. The case is listed on default(s).

2. At the outset, learned counsel for the applicant seeks permission of this

Court to withdraw this Revision with liberty to file a better constituted

petition in accordance with law.

3. Accordingly, the Revision stands disposed of reserving the liberty as

prayed for.

Sd/-

(Deepak Kumar Tiwari) Judge

Ajay/Priyanka