Girdhar Prasad vs Gopal Prasad
2025 Latest Caselaw 3720 Chatt

Chattisgarh High Court

Girdhar Prasad vs Gopal Prasad on 25 August, 2025

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                          1




                                                           2025:CGHC:42862-DB


                                                                            NAFR

              HIGH COURT OF CHHATTISGARH AT BILASPUR


                               FA No. 148 of 2025

Girdhar Prasad S/o Late Shankar Lal Aged About 60 Years Caste - Sonar,
R/o Village - Beltara, Tahsil And District - Bilaspur (C.G.), (Plaintiff)
                                                                    ... Appellant


                                      versus
1 - Gopal Prasad S/o Late Shankar Lal Aged About 65 Years R/o Village -
Beltara, Tahsil And District - Bilaspur (C.G.), (Defendants).


2 - Govind Prasad S/o Late Shankar Lal Aged About 62 Years Caste - Sonar,
R/o Village - Beltara, Tahsil And District - Bilaspur (C.G.).
3 - State Of Chhattisgarh Through - Collector, Bilaspur, District - Bilaspur,
Chhattisgarh.


                                                                 ... Respondents
For Appellant       :     Mr. Ajay Kumar Chandra, Advocate
For Respond/Caveator:     Mr. Vikarant Pillai, Advocate
For Res/State       :     Mr. Amit Buxy, Panel Lawyer


                     Hon'ble Shri Sanjay K. Agrawal and
                    Hon'ble Shri Sachin Singh Rajput, J.J.
                              Judgment On Board
                                   (25.08.2025)
Sanjay K. Agrawal, J.

1. Learned counsel for the appellant seeks permission of this Court to

withdraw this appeal.

2. Learned counsel for the respective respondents have no objection.

3. Accordingly, the instant First Appeal is dismissed as withdrawn.

                   Sd/-                                          Sd/-
           (Sanjay K. Agrawal)                         (Sachin Singh Rajput)
                Judge                                         Judge




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      DUBEY         Date: 2025.08.26
                    18:04:16 +0530