Smt. Rekha Shriwas / Sonwani vs Ramchandra Kalwani
2025 Latest Caselaw 3436 Chatt

Chattisgarh High Court

Smt. Rekha Shriwas / Sonwani vs Ramchandra Kalwani on 26 August, 2025

       HIGH COURT OF CHHATTISGARH AT BILASPUR
                         FA No. 28 of 2025
   SMT. REKHA SHRIWAS / SONWANI versus RAMCHANDRA KALWANI
                            Order Sheet


26/08/2025         Mr. Uttam Pandey, Advocate and Mr. Vikas
              Kumar Bajpai, Advocate for the Appellant/s.
                   Mr. Praveen Kumar Tulsyan, Advocate for
              Respondent No. 1.

Mr. Sajal Kumar Gupta, Advocate for Respondent No. 2.

Heard on I.A. No. 01/2025, which is an application for stay the effect and operation of the judgment and decree dated 15.01.2025.

The reply and additional reply to I.A. No. 01/2025 have been filed by respondent No. 1 which are duly supported by the affidavits.

Since the appeal has already been admitted for final hearing, therefore, as an interim measure, it is directed that the effect and operation of the judgment and decree dated 15.01.2025 shall remain stayed till the next date of hearing.

                         Sd/-                     Sd/-

               (Sanjay K. Agrawal)        (Sanjay Kumar Jaiswal)
                       Judge                        Judge
 Sourabh P.