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Ku. Jwala Khelwar vs Deepak Gayakwad
2025 Latest Caselaw 2901 Chatt

Citation : 2025 Latest Caselaw 2901 Chatt
Judgement Date : 22 August, 2025

Chattisgarh High Court

Ku. Jwala Khelwar vs Deepak Gayakwad on 22 August, 2025

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            Digitally signed
            by ARPAN
            SRIVASTAVA
                                       HIGH COURT OF CHHATTISGARH AT BILASPUR
ARPAN
SRIVASTAVA Date:
           2025.08.22
            12:23:07
            +0530
                                                     ACQA No. 162 of 2017
                                       Ku. Jwala Khelwar versus Deepak Gayakwad
                                                        Order Sheet


                          22/08/2025          Mr. Shyam Sunder Lal Tekchandani, counsel for the

                                        Appellant.

                                              Mr. Alok Bakshi, counsel for the Respondent No.1.

Mr. Ruhul Ameen, P.L. for the Respondent No.2.

Arguments heard.

Reserved for Judgment.

                                                  Sd/-                               Sd/-
                                           (Sanjay S. Agrawal)              (Radhakishan Agrawal)
                                                 Judge                             Judge



                               Arpan
 

 
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