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Rakesh Kumar Pradhan vs Smt. Vinodani
2025 Latest Caselaw 2897 Chatt

Citation : 2025 Latest Caselaw 2897 Chatt
Judgement Date : 22 August, 2025

Chattisgarh High Court

Rakesh Kumar Pradhan vs Smt. Vinodani on 22 August, 2025

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                          HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                FA(MAT) No. 242 of 2023

                                RAKESH KUMAR PRADHAN versus SMT. VINODANI


                                                          Order Sheet



22/08/2025                                 Ms. Sharmila Singhai, Sr. Advocate assisted by Mr.

                                     Hrishabh Deo Shukla and Ms. Kanchan Kalwani, counsel

                                     for the appellant.

                                           Mr. Arvind Shrivastava, counsel for the respondent.

Arguments heard.

Reserved for judgment.

                                            Sd/-                               Sd/-

                                       (Rajani Dubey)              (Amitendra Kishore Prasad)
                                             Judge                            Judge



       Ruchi


RUCHI YADAV    RUCHI YADAV
 

 
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