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Amol Raypurey vs The State Of Chhattisgarh
2025 Latest Caselaw 2805 Chatt

Citation : 2025 Latest Caselaw 2805 Chatt
Judgement Date : 20 August, 2025

Chattisgarh High Court

Amol Raypurey vs The State Of Chhattisgarh on 20 August, 2025

           Digitally signed
YOGESH by YOGESH
       TIWARI
TIWARI 12:38:12
       Date: 2025.08.20
                +0530




                                                                1/1




                                         HIGH COURT OF CHHATTISGARH AT BILASPUR


                                                      CRA No. 975 of 2019

                                     AMOL RAYPUREY versus THE STATE OF CHHATTISGARH

                                                           Order Sheet



                              20.08.2025             Mr. D.K. Gwalre, Advocate for the appellant.

                                                     Mr.   Devesh     G.   Kela,   Panel    Lawyer   for   the

                                            State/respondent.

Arguments concluded.

Reserved for judgment.

                                                  Sd/-                                     Sd/-
                                             (Rajani Dubey)                (Amitendra Kishore Prasad)
                                                Judge                                Judge




                                Yogesh
 

 
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