Smt. Suberat B. Khan vs Yogesh Agrawal
2025 Latest Caselaw 2765 Chatt

Chattisgarh High Court

Smt. Suberat B. Khan vs Yogesh Agrawal on 18 August, 2025

                       HIGH COURT OF CHHATTISGARH AT BILASPUR


                                      MAC No. 1885 of 2019

                          SMT. SUBERAT B. KHAN versus YOGESH AGRAWAL




             18/08/2025         Mr. P. Acharya, counsel for the appellants.
                                Mr. Sanjay Patel, counsel for respondent No.1.

Ms. Swati Agrawal, Advocate appears on behalf of Mr. Pankaj Agrawal, counsel for respondent No.3.

Arguments heard. Reserved for judgment.

Sd/-/-

(Parth Prateem Sahu) Judge

Praveen Digitally signed by PRAVEEN KUMAR SINHA Date:

2025.08.23 17:10:29 +0530