Dolchand Patel vs State Of Chhattisgarh
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Chattisgarh High Court

Dolchand Patel vs State Of Chhattisgarh on 18 August, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 462 of 2015

Akshat Singh @ Solu versus State Of Chhattisgarh

CRA/598/2015,CRA/480/2015,CRA/463/2015,CRA/483/2015,CRA/

Order Sheet

Digitally signed by RAMAKANT 18/08/2025 Ms. Indira Tripathi and Mr. Sumit Shrivastava, NIRALA counsel for the respective appellants.

Mr. Afroj Khan, PL for the State. Arguments heard.

All the appeals stand allowed, however judgment has been passed separately.

The appellants are acquitted of the charges levelled against them. They be released forthwith, if they are not required to be detained in other offence.

Sd/-

                                                                     Rajani Dubey
              Nirala                                                     Judge