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Rangu (Died) Through Lrs vs Sukhmen
2025 Latest Caselaw 1684 Chatt

Citation : 2025 Latest Caselaw 1684 Chatt
Judgement Date : 13 August, 2025

Chattisgarh High Court

Rangu (Died) Through Lrs vs Sukhmen on 13 August, 2025

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                           HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              SA No. 325 of 2018

                     RANGU (DIED) THROUGH LRS & ANOTHER versus SUKHMEN &
                                           OTHERS


                                                 Order Sheet



                    13.08.2025
                                       Mr. Ashok Kumar Shukla, Advocate alongwith Ms.

                                 Shivani Singh, Advocate and Ms. Mamta Gendle, counsel

                                 for the appellants.

                                       Mr. S.A. Ansari, counsel for respondent No. 1.

Mr. Kalpesh Ruparel, Panel Lawyer for the State.

Arguments heard.

Reserved for Judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Manish

Digitally signed by MANISH MANISH YADAV YADAV Date:

2025.08.14 10:54:30 +0530

 
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