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State Of Chhattisgarh vs Shrikant Mishra And Ors
2025 Latest Caselaw 1141 Chatt

Citation : 2025 Latest Caselaw 1141 Chatt
Judgement Date : 6 August, 2025

Chattisgarh High Court

State Of Chhattisgarh vs Shrikant Mishra And Ors on 6 August, 2025

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                                                                   Digitally
                                                                   signed by
                                                                   SAURABH
                                                           SAURABH YADAV
                                                           YADAV   Date:
                                                                   2025.08.06
                                                                   16:54:48
                                                                   +0530




             HIGH COURT OF CHHATTISGARH AT BILASPUR


                         ACQA No. 69 of 2015

         State of Chhattisgarh Versus Shrikant Mishra and Others



06.08.2025         Mr. Deepak Kumar Singh, P.L. for the State/appellant.

                   Mr. Alok Kumar Dewangan, Counsel for respondent No. 1.

Mr. Shishir Dixit, Counsel for respondent No. 2 to 4.

Heard.

Reserved for Judgment.

                            Sd/-                           Sd/-

                   (Sanjay S. Agrawal)          (Radhakishan Agrawal)
                         JUDGE                         JUDGE




   Saurabh
 

 
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