Xyz vs State Of Chhattisgarh
2025 Latest Caselaw 1114 Chatt

Chattisgarh High Court

Xyz vs State Of Chhattisgarh on 5 August, 2025

MANPREET
KAUR

Digitally signed by
MANPREET KAUR
Date: 2025.08.06
10:40:00 +0530




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                            HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              CRA No. 1154 of 2025

                                          XYZ Versus State Of Chhattisgarh
                                                     Order Sheet


                      05.08.2025          Heard Mr. Suresh Tandan, learned counsel for the
                                   appellant. Also heard Mr. Nitansh Jaiswal, learned
                                   Panel Lawyer for respondent / State.

Today, the matter is listed for hearing on I.A. No. 01/2025 i.e. application for suspension of sentence and grant of bail to the appellant. However, with the consent of learned counsel for the parties, the appeal is heard finally.

Judgment has been passed separately. In view of the same, I.A. No. 01/2025, stands disposed of.

                                                  Sd/-                        Sd/-
                                        (Bibhu Datta Guru)                (Ramesh Sinha)
                                               Judge                       Chief Justice




                       Manpreet