Rambha Bai vs Vijay Kumar Verma
2025 Latest Caselaw 1092 Chatt

Chattisgarh High Court

Rambha Bai vs Vijay Kumar Verma on 4 August, 2025

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AYUSHI
         AYUSHI
         SINGH               HIGH COURT OF CHHATTISGARH AT BILASPUR
SINGH    Date:
         2025.08.05
         10:44:58
         +0530                                     SA No. 224 of 2022

                                     RAMBHA BAI versus VIJAY KUMAR VERMA

                                                      Order Sheet



                      04/08/2025           Mr. Bharat Lal Sahu, counsel for the appellants.

                                           Mr. Hemant Kesharwani, counsel for respondent

No.1.

Mr. Shobhit Koshta, counsel for respondent No.2.

Mr. Santosh Soni, G.A. for the State/ Respondent

No.5.

Arguments heard.

Reserved for judgment.

SD/-

(Naresh Kumar Chandravanshi) Judge

Ayushi