Smt. Sharda Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 3892 Chatt

Chattisgarh High Court

Smt. Sharda Sahu vs State Of Chhattisgarh on 23 April, 2025

                                                          1




                                                                          2025:CGHC:18417
                                                                                     NAFR

                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              WPC No. 1784 of 2020
                   1 - Smt. Sharda Sahu W/o Shri Loknath Sahu Aged About 54 Years R/o
                   Village Madeli, Tahsil Kurud, District Dhamtari Chhattisgarh., District :
                   Dhamtari, Chhattisgarh
                                                                      ... Petitioner(s)

                                                      versus

                   1 - State Of Chhattisgarh Through The Secretary , Department Of
                   Panchayat , Mantralaya , Village Rakhi , Atal Nagar, Naya Raipur, District
                   Raipur     Chhattisgarh.,      District   :     Raipur,     Chhattisgarh

                   2 - The Chhattisgarh State Election Commission Through The Secretary Near
                   Dks Bhawan , Raipur District Raipur Chhattisgarh., District : Raipur,
                   Chhattisgarh

                   3 - The Commissioner Raipur , District Raipur Chhattisgarh., District : Raipur,
                   Chhattisgarh

                   4 - The District Election Officer (Panchayat/ Collector) Dhamtari, District
                   Chhattisgarh.,       District       :       Dhamtari,        Chhattisgarh

                   5 - Returning Officer / Tahsildar Kurud Panchayat Election , District Dhamtari
                   Chhattisgarh.,          District      :       Dhamtari,          Chhattisgarh

                   6 - Smt. Yogeshwari Sahu W/o Shri Thakur Ram Sahu Aged About 40 Years
                   R/o Village Madeli , Tahsil Kurud , District Dhamtari Chhattisgarh., District :
                   Dhamtari,                                                       Chhattisgarh

                   7 - Vandana Sahu W/o Tarun Sahu Aged About 29 Years R/o Village Kachna,
                   Tahsil Kurud , District Dhamtari Chhattisgarh., District : Dhamtari,
                   Chhattisgarh
                                                                        ... Respondent(s)

For Petitioner : Mr. Mayank Chandrakar, Advocate For State : Ms. Shailja Shukla, Dy. G.A.

For Respondent No. 2 : Mr. Abhyuday Singh, Advocate For Respondent No. 6 : Mr. Rajkumar Sahu, Advocate on behalf of Mr. Prateek Sharma, Advocate

Hon'ble Shri Justice Rakesh Mohan Pandey Judgment On Board

23-04-2025

1) Learned counsel for the petitioner fairly submits that by efflux of time,

instant petition has become infructuous.

2) Consequently, this petition stands dismissed being rendered

infructuous.

Sd/-

(Rakesh Mohan Pandey) JUDGE

Ajinkya