Nabi Mohammed vs State Of Chhattisgarh
2024 Latest Caselaw 48 Chatt

Chattisgarh High Court

Nabi Mohammed vs State Of Chhattisgarh on 20 June, 2024

Author: Narendra Kumar Vyas

Bench: Narendra Kumar Vyas

Neutral Citation
2024:CGHC:20520
                                                        Page 1 of 5


                                                             NAFR


         HIGH COURT OF CHHATTISGARH, BILASPUR

                    WPS No. 3190 of 2024
1. Resham Lal Rathore S/o Late Shri Panchram Rathore Aged
   About 75 Years ( Petitioner Retired From The Post Of Store
   Attendant), R/o Purani Basti, Sadakpara, Janjgir, Tahsil And
   Distt- Janjgir- Champa ( C.G.).
2. Limambar Prasad Rathore S/o Late Shri Chandrabhan Rathore
   Aged About 74 Years ( Petitioner Retired From The Post Of
   Skilled Helper), R/o Chitarpara, , Janjgir, Tahsil And Distt-
   Janjgir- Champa ( C.G.).
3. Samay Lal Pradhan S/o Late Shri Hardoo Lal Pradhan Aged
   About 66 Years ( Petitioner Retired From The Post Of
   Timekeepar), R/o Putpura P.O. Khokhara, Tahsil And Distt-
   Janjgir- Champa ( C.G.).
4. Saheb Lal Rathore S/o Late Shri Dile Ram Rathore Aged About
   74 Years ( Petitioner Retired From The Post Of Sthal Sahayak),
   R/o Purani Basti, Sadakpara, Distt- Janjgir- Champa ( C.G.).
                                                   ---- Petitioners
                           Versus
1. State Of Chhattisgarh Through- Secretaary, Water Resource
   Department, Mahanadi Bhawan, Nava Raipur, Distt- Raipur
   Chhattisgarh
2. Chief Engineer Water Resource Department, Shivnath Bhawan,
   Nava Raipur, Distt- Raipur ( C.G.).
3. Superintendent Engineer Water Resource Department Rampur,
   Korba, District- Korba ( C.G.).
4. Superintendent Engineer Water Resource Department Minimata
   Bango Division Kharsiya, Distt- Raigarh, (C.G.).
5. Chief Engineer Minimata Hasdeo Bango Project,             Water
   Resource Department, Bialspur, Distt- Bilaspur ( C.G.).
6. - Executive Engineer Hasdeo Canal Water Management
   Division, Water Resource Department, Janjgir, Distt- Janjgir-
   Champa, ( C.G.).
7. Executive Engineer Minimata Bango, Canal Division No. 6, Sakti
   Water Resource Department, Janjgir-Janjgir, Distt- Janjgir-
   Champa ( C.G.).
                                                ---- Respondents

1. Nabi Mohammed S/o Late Shri Jamir Mohammed Aged About 64 Years R/o 280 Chandni Chowk, Raigarh, District Raigarh Chhattisgarh

2. Sukalu Das Mahant S/o Shri Goutam Das Mahant Aged About 64 Years R/o Village Beladula Ward, No. 24, Raigarh District Raigarh Chhattisgarh Neutral Citation 2024:CGHC:20520

3. Smt. Basanti Singh Rajput W/o Late Shri Dev Narayan Rajput Aged About 55 Years R/o Chandmari, Raigarh, District Raigarh Chhattisgarh

---- Petitioners Versus

1. State Of Chhattisgarh Through The Secretary, Public Works Department, Mahanadi Bhawan, Mantralaya, Atal Nagar, New Raipur, District Raipur Chhattisgarh

2. The Engineer In Chief Raipur, Public Works Department Raipur, District Raipur Chhattisgarh

3. The Superintending Engineer Public Works Department Division, Bilaspur District Bilaspur Chhattisgarh

4. The Sub Divisional Officer Public Works Department Sub Division Raigarh District Raigarh Chhattisgarh

5. The Executive Engineer Public Works Department Sub Division Raigarh, District Raigarh Chhattisgarh

---- Respondents

1. Kanhaiya Lal Yadav S/o Late Shri Chinta Ram Yadav Aged About 69 Years (Petitioner Retired Form The Post Of Sthal Sahaayak/ Site Assistant), R/o Shankar Nagar Ward No. 18, Janjgir, P.S. Tahsil And District Janjgir Champa Chhattisgarh

2. Nand Lal Dubey S/o Late Dwarika Dubey Aged About 64 Years (Petitioner Retired From The Post Of Helper), R/o Village Khoksha, Post Janjgir, Tahsil Janjgir District Janjgir Champa Chhattisgarh

3. Ram Kumar Rathor S/o Late Maharathi Rathor Aged About 62 Years (Petitioner Retired From The Post Mate), R/o Behind I.B. Rest House Ward No. 19, Tahsil And District Janjgir Champa Chhattisgarh

4. Sheetal Das S/o Late Kacchi Ram Aged About 69 Years (Petitioner Retired From The Post Of Watchman) R/o Ward No. 18 In Front Of Ex Mla, Tahsil And District Janjgir Champa Chhattisgarh

5. Vishnu Prasad Rathor S/o Late Shri Budhram Rathor Aged About 76 Years (Petitioner Retired From The Post Of Timekeeper), R/o Behind Gyatri Mandir Ward No. 15 Janjgir Champa Chhattisgarh

6. Murlidhar Rathor S/o Late Shri Nankiram Rathor Aged About 63 Years (Petitioner Retired From The Post Jeep Driver), R/o Ward No. 20 In Front Of Sharda Mangalam, P.S. Tahsil And District Janjgir Champa Chhattisgarh

7. Jaleshwar Rao Bhosale S/o Late Shri Umaji Rao Bhosale Aged About 65 Years (Petitioner Retired From The Post Of Watchman/ Chaukidar), R/o Power House Road, Near Satbahaniya Mandir, Deoridih, Ward No. 14, Bilaspur, District Bilaspur Chhatisgarh

8. Manbharat Singh S/o Kulpat Singh Aged About 73 Years (Petitioner Retired From The Post Of Patra Vahak) R/o Near 1.B, Neutral Citation 2024:CGHC:20520

Rest House, Ward No. 19, Janjgir, Tahsil And District Janjgir Champa Chhattisgarh

9. Smt. Prakash Bai Sahu Wd/o Late Mani Ram Sahu Aged About 60 Years (Her Husband Retired From The Post Of Mali) Aged About 60 Years, R/o Village Mudhpar P.O. Mudhpar Th. Navagarh District Jangir Champa Chhattisgarh

10. Smt. Puni Bai Wd/o Late Sunder Singh Thakur Aged About 59 Years (Her Husband Retired From The Post Of Chaukidar), R/o House No. 15 New Sinchai Colony Ward No. 20, Tahsil Champa, District Janjgir Champa Chhattisgarh

---- Petitioners Versus

1. State Of Chhattisgarh Through Secretary, Water Resource Department, Mahanadi Bhawan, Nava Raipur District Raipur Chhattisgarh

2. Engineer In Chief Water Resource Department, Shivnath Bhawan, Nava Raipur District Raipur Chhattisgarh

3. Superintendent Engineer Hasdeo Project Division, Water Resource Department, Rampur, Korba, District Korba Chhattisgarh

4. Chief Engineer Minimata Hasdeo Bango Project, Water Resource Department, Bilaspur District Bilaspur Chhattisgarh

5. Excutive Engineer Hasdeo Canal Water Management Division, Water Resource Department, Janjgir, District Janjgir Champa Chhattisgarh

---- Respondents

 Smt. Titari Bai W/o Dhelau Ram Aged About 64 Years R/o Ward No. 46 Nutan Chowk Sarkanda Tahsil And District Bilaspur Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Public Work Department, Mhanadi Bhawan Mantralaya Nava Raipur District Raipur Chhattisgarh.

2. Engineer In Chief, Public Work Department Shivnath Bhawan, Narth Block Sector 19 Nava Raipur District Chhattisgarh.

3. Chief Engineer, Public Work Department, Bilaspur District Bilaspur Chhattisgarh.

4. Executive Engineer Public Work Department Division 01 Bilspur District Bilaspur Chhattisgarh

5. District Treasury Officer Bilaspur District Bilaspur Chhattisgarh.

---- Respondents

1. Santosh Kumar Mishra S/o Late Shri Babulal Mishra Aged About 67 Years (Petitioner Retired From The Post Of Skilled Helper), Neutral Citation 2024:CGHC:20520

R/o Abhishek Vihar, Phase-Iii, Bilaspur, Near Maharshi Vishwavidyalaya, Mangla, Bilaspur, District- Bilaspur (C.G.)

2. Mahesh Ram Yadav S/o Late Bhagat Ram Yadav (Petitioner Retired From The Post Of Pump Operator) R/o Village- Tundra, Tahsil - Kasdol, District- Baloda Bazar- Bhatapara (C.G.)

3. Bahorika Ram Bareth S/o Virsingh Bareth Aged About 65 Years (Petitioner Retired From The Post Of Unskilled Helper), R/o Village Seoni, P.S. - Seoni, Naila, Tahsil And District Janjgir- Champa (C.G.)

4. Shiv Kumar Mishra S/o Late Ramji Mishra, Aged About 67 Years (Petitioner Retired From The Post Of Pump Operator), R/o Varshapara, Main Road, Ward No. 19, Sarkhon, District Janjgir- Champa (C.G.)

5. Sadanand Manikpuri S/o Late Shri Bandhudas Manikpuri Aged About 67 Years (Petitioner Retired From The Post Of Assistant Fitter) R/o New Chandaniyapara, Ward No.7, District Janjgir- Champa (C.G.)

6. Parasram Rathore S/o Late Shri Hariram Rathore Aged About 70 Years (Petitioner Retired From The Post Of Electrician), R/o I.B. Road, Ward No. 19, Near Devine Public School, District Janjgir- Champa (C.G.)

7. Jagdish Prasad Rathore S/o Shri Faguram Rathore Aged About 63 Years (Petitioner Retired From The Post Of Patra Vahak) R/o Ward No.1, Bazarpara, Khokhara, Tahsil And District- Janjgir- Champa (C.G.)

8. Santosh Kumar S/o Late Shri Nanku Ram Aged About 65 Years (Petitioner Retired From The Post Of Sweeper), R/o Kuberpara, Near Samajik Bhawan, Naila, District- Janjgir-Champa (C.G.)

9. Shailendra Tiwari S/o Late Shri Salikram Tiwari, Aged About 69 Years (Petitioner Retired From The Post Of Assistant Mechanic), R/o Ward No.17, Vivekanand Marg, Tiwari Chaal, Janjgir, District Janjgir-Champa (C.G.)

10. Sitaram Sahu S/o Late Shri Joidharam Sahu Aged About 64 Years (Petitioner Retired From The Post Of Assistant Fitter) R/o Village Mehanda, Post- Kotara, P.S.- Pamgarh, District Janjgir-Champa (C.G.)

11.Jawahar Lal Sahu S/o Late Shri Battu Lal Sahu Aged About 66 Years (Petitioner Retired From The Post Of Gatekeeper), R/o Mehanda, Ward No.1, Post- Kotara, P.S. - Pamgarh, District Janjgir-Champa (C.G.)

---- Petitioners Versus

1. The State Of Chhattisgarh Through Secretary, Water Resource Department, Mahanadi Bhawan, Nava Raipur, District- Raipur (C.G.)

2. Engineer In Chief, Water Resource Department, Shivnath Bhawan, Nava Raipur, District- Raipur (C.G.)

3. Superintendent Engineer, Hasdeo Project Division, Water Resource Department, Rampur, Korba, District Korba (C.G.) Neutral Citation 2024:CGHC:20520

4. Chief Engineer, Minimata Hasdeo Bango Project, Water Reource Department, Bilaspur, District Bilaspur (C.G.)

5. Executive Engineer, Hasdeo Canal Water Management Division, Water Resource Department, Janjgir, District- Janjgir-Champa (C.G.)

---- Respondents

For Petitioners : Mr. R.S. Baghel, Mr. Santosh Bharat, Ms. Vikeshvari, Advocates For State : Mr. S.P. Kale, Additional Advocate General, Mr. Abhishek Singh and Mr. Abhishek Gupta, Panel Lawyers

Hon'ble Shri Justice Narendra Kumar Vyas Order on Board 20.06.2024

1. The issue involved in these writ petitions has already been

decided by this Court in case of Faguvaram Patel & others Vs.

State of Chhattisgarh [WPS No. 3870 of 2021 (decided on

30.09.2022)].

2. In view of the above, the instant writ petitions also deserve to be

disposed of in terms of the judgment passed by this Court in

case of Faguvaram Patel (supra).

3. Accordingly, the writ petitions (s) stand disposed of.

Sd/-

(Narendra Kumar Vyas) Judge Deshmukh