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Smt. Pati Bai vs Smt. Manbaso
2024 Latest Caselaw 14 Chatt

Citation : 2024 Latest Caselaw 14 Chatt
Judgement Date : 19 June, 2024

Chattisgarh High Court

Smt. Pati Bai vs Smt. Manbaso on 19 June, 2024

Author: Rajani Dubey

Bench: Rajani Dubey

  Neutral Citation
  2024:CGHC:20462-DB




                                  1
                                                                NAFR

         HIGH COURT OF CHHATTISGARH, BILASPUR
                       FA(MAT) No. 190 of 2024

   Smt. Pati Bai W/o Late Gupta (Wrongly Mentioned Ramsundar In
   Impugned Judgment) Aged About 50 Years Caste- Ghasiya, R/o Vill
   Ghughra, P.S. And Tah.- Sonhat, District : Koriya (Baikunthpur),
   Chhattisgarh

                                                        ---- Appellant

                               Versus

1. Smt. Manbaso W/o Late Gupta Aged About 42 Years Cast-
   Ghasiya, R/o Vill. And Post- Katghondi, P.S. And Tah. Sonhat,
   District : Koriya (Baikunthpur), Chhattisgarh

2. Kumari Leelawati D/o Late Gupta Aged About 18 Years Cast-
   Ghasiya, R/o Vill. And Post- Katghondi, P.S. And Tah. Sonhat,
   District : Koriya (Baikunthpur), Chhattisgarh

3. Kumari Kalawati D/o Late Gupta Aged About 17 Years Cast-
   Ghasiya, R/o Vill. And Post- Katghondi, P.S. And Tah. Sonhat,
   District : Koriya (Baikunthpur), Chhattisgarh

4. Kumari Sapna D/o Late Gupta Aged About 15 Years Cast- Ghasiya,
   R/o Vill. And Post- Katghondi, P.S. And Tah. Sonhat, District :
   Koriya (Baikunthpur), Chhattisgarh

5. Karan S/o Late Gupta Aged About 12 Years Cast- Ghasiya, R/o Vill.
   And Post- Katghondi, P.S. And Tah. Sonhat, District : Koriya
   (Baikunthpur), Chhattisgarh

6. Shivcharan S/o Late Manbodh Cast- Ghasiya, R/o Vill. And Post-
   Katghondi, P.S. And Tah. Sonhat, District : Koriya (Baikunthpur),
   Chhattisgarh

7. Assistant Area Manager S.E.C.L. Charcha Colony, District : Koriya
   (Baikunthpur), Chhattisgarh

8. Chief General Manager S.E.C.L. Baikunthpur Area,             Place-
   Baikunthpur, District : Koriya (Baikunthpur), Chhattisgarh

9. Managing Director S.E.C.L. Seepat Road, Bilaspur, District :
   Bilaspur, Chhattisgarh

10. Commissioner Coal Mines Provident Fund, Seepat Road, Bilaspur,
   District : Bilaspur, Chhattisgarh
           Neutral Citation
          2024:CGHC:20462-DB




                                           2
                                                                ---- Respondents

(Cause-title is taken from CIS)

For Appellant : None For Respondents : None

(Division Bench)

Hon'ble Shri Goutam Bhaduri, Judge Hon'ble Smt. Rajani Dubey, Judge

Order on Board (19.06.2024)

1. Since no representation is made on behalf of the parties even

when the matter is called in the second round, this Court is left

with no other option except to dismiss the case for want of

prosecution.

2. Accordingly, the case is dismissed for want of prosecution.

                   Sd/-                                        Sd/-

          (Goutam Bhaduri)                              (Rajani Dubey)
               Judge                                         Judge

Shubham
 

 
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