Smt. Vinita Rai vs Dr. C. R. Dekate
2024 Latest Caselaw 139 Chatt

Citation : 2024 Latest Caselaw 139 Chatt
Judgement Date : 24 June, 2024

Chattisgarh High Court

Smt. Vinita Rai vs Dr. C. R. Dekate on 24 June, 2024

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                                FA No. 46 of 2017

                    Smt. Vinita Rai Versus Dr. C. R. Dekate & Anr.




24.6.2024           Mr. Arvind Shrivastava, counsel for the appellant.

                    Mr. AK Yadav, counsel for respondent No.1.

Mr. Ajay Kumar Pandey, Govt. Advocate for the State/ respondent No.2.

Arguments heard.

Reserved for judgment.

Sd/-

(Naresh Kumar Chandravanshi) Judge

Bini

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