Citation : 2023 Latest Caselaw 76 Chatt
Judgement Date : 4 January, 2023
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet CRA No. 747 of 2013 Smt. Janki Bai Patel -Versus- State Of Chhattisgarh CRA No.706 of 2013
Division Bench :-
Hon'ble Shri Justice Sanjay K. Agrawal & Hon'ble Shri Justice Rakesh Mohan Pandey
04.01.2023 Mr. Roop Naik, Advocate for the Appellants.
Mr. Sudeep Verma, Dy. Govt. Advocate for the State.
Arguments heard.
Reserved for judgment.
Sd/- Sd/-
(Sanjay K. Agrawal) (Rakesh Mohan Pandey)
Judge Judge
Aks
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