Suresh Kumr Agrawal vs Smt. Jamuna Devi Verma
2023 Latest Caselaw 511 Chatt

                              HIGH COURT OF CHHATTISGARH, BILASPUR

                                                       Order Sheet
                                          Writ Petition (227) No.60 of 2023

                              Suresh Kumr Agrawal Versus Smt. Jamuna Devi Verma




24.01.2023              Mr. Hari Agrawal, counsel for the Petitioner.
                        Mr. Avinash K. Mishra, G.A. for the State.
                        Heard.
                        Issue notice to the Respondents on payment of P.F. as per Rules.

Notice be also issued on I.A. No.1/2023 (an application for grant of interim relief).

Post this matter thereafter. In the meanwhile, purely as an interim measure, directed to the trial Court not to pass any final judgment in the subject matter till the next date of hearing.

Sd/-

(Rajani Dubey) Judge

Deepti Jha