Citation : 2023 Latest Caselaw 973 Chatt
Judgement Date : 15 February, 2023
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet,
SA No. 76 of 2021
1. Kapoorvilas S/o Late Premlal Aged About 59 Years Caste Kalar, Occupation Farming,
R/o Village Kachar Sendribahar, Tahsil Pathalgaon, District Jashpur Chhattisgarh.,
District : Jashpur, Chhattisgarh
2. Kaushilya D/o Late Premlal Aged About 52 Years Caste Kalar, Occupation Farming, R/o
Village Kachar Sendribahar, Tahsil Pathalgaon, District Jashpur Chhattisgarh., District :
Jashpur, Chhattisgarh
3. Humesh W/o Ravi Kanwalvanshi Aged About 50 Years Caste Kalar, Occupation Farming,
R/o Village Kataipali C Tahsil Dharamjaigarh, District Raigarh Chhattisgarh., District :
Raigarh, Chhattisgarh
4. Gopalkrishna S/o Late Premlal Aged About 48 Years Caste Kalar, Occupation Farming,
R/o Near Saraswati Shishu Mandir, Chhal, Tahsil Dharamjaigarh, District Raigarh
Chhattisgarh., District : Raigarh, Chhattisgarh
5. Ramvilas S/o Late Haricharan Aged About 71 Years Caste Kalar, Occupation Farming,
R/o Village Salka Tahsil Dharamjaigarh District Raigarh Chhattisgarh., District : Raigarh,
Chhattisgarh
6. Radheshyam S/o Late Haricharan Aged About 69 Years Caste Kalar, Occupation
Farming, R/o Village Kachar Sendribahar, Tahsil Pathalgaon, District Jashpur
Chhattisgarh., District : Jashpur, Chhattisgarh
7. Shyamlal S/o Late Haricharan Aged About 63 Years Caste Kalar, Occupation Service,
R/o Village Thanapara Chhal Tahsil Dharamjaigarh District Raigarh Chhattisgarh., District
: Raigarh, Chhattisgarh
8. Ramshankar S/o Late Vishnuprasad Aged About 46 Years Caste Kalar, R/o Village
Kachar, Tahsil Pathalgaon, District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
9. Pannalal S/o Late Rukmani, R/o Village Kachar Sendribahar, Tahsil Pathalgaon, District
Jashpur Chhattisgarh.
10. Shokilal S/o Late Rukmani, R/o Village Kachar Sendribahar, Tahsil Pathalgaon, District
Jashpur Chhattisgarh.
11. Malti D/o Late Rukmani, R/o Village Kachar, Sendribahar, Tahsil Pathalgaon District
Jashpur Chhattisgarh.
12. Sushila D/o Late Rukmani, R/o Village Kachar Sendribahar, Tahsil Pathalgaon, District
Jashpur Chhattisgarh.
---- Appellants/Defendants
Versus
2
1. Smt. Gangotri Dansena W/o Late Rohit Kumar Aged About 51 Years R/o Village
Kacharpara, Sendribahar, Tahsil Pathalgaon District Jashpur Chhattisgarh., District :
Jashpur, Chhattisgarh
2. Bhawani Shankar Dansena S/o Late Rohit Kumar Aged About 21 Years R/o Village
Kacharpara, Sendribahar, Tahsil Pathalgaon District Jashpur Chhattisgarh., District :
Jashpur, Chhattisgarh
3. Smt. Rumiprabha W/o Laxminarayan Dansena Aged About 27 Years D/o Late Rohit
Kumar, R/o Village Bargarh Sakti, District Raigarh Chhattisgarh., District : Raigarh,
Chhattisgarh
4. Smt. Chanchal W/o Awadhesh Dansena Aged About 25 Years D/o Late Rohit Kumar, R/o
Village Saraipali, Amapali, Tahsil Kharsia, District Raigarh Chhattisgarh., District :
Raigarh, Chhattisgarh
5. Shivaji Kumar Dansena S/o Late Ramkumar Aged About 54 Years R/o Village
Kacharpara, Sendribahar, Tahsil Pathalgaon, District Jashpur Chhattisgarh., District :
Jashpur, Chhattisgarh
6. Kunjal Kumar Dansena Late Ramkumar Aged About 51 Years R/o Village Kacharpara,
Sendribahar, Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur,
Chhattisgarh
7. Smt. Jamuna Bai Wd/o Late Ramkumar Aged About 76 Years R/o Village Kacharpara,
Sendribahar, Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur,
Chhattisgarh
8. Aditya S/o Late Premlal Aged About 68 Years R/o Village Kachar, Sendribahar, Tahsil
Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
9. Munni Bai Wd/o Late Premlal Aged About 81 Years R/o Village Kachar, Sendribahar,
Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
10. Binod Kumar S/o Late Rajaram Aged About 40 Years R/o Village Kachar, Sendribahar,
Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
11. Jitendra Kumar S/o Late Rajaram Aged About 39 Years R/o Village Kachar, Sendribahar,
Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
12. Dulari Wd/o Late Vishnu Prasad Aged About 65 Years R/o Village Kachar, Sendribahar,
Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
13. Shashikala D/o Late Sharwan Aged About 46 Years R/o Village Kachar, Tahsil
Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
14. Pusyakala D/o Late Sharwan Aged About 44 Years R/o Village Kachar, Tahsil Pathalgaon
District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
15. Chandrakala D/o Late Sharwan Aged About 41 Years R/o Village Kachar, Tahsil
Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
3
16. Girja D/o Late Vishnu Prasad R/o Sakti, In Front Of Jawaharlal Nehru College, District
Janjgir Champa Chhattisgarh., District : Janjgir-Champa, Chhattisgarh
17. Laxmiprasad S/o Late Sitaram Aged About 47 Years R/o Village Kachar, Sendribahar,
Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
18. Gokaran S/o Late Sitaram Aged About 45 Years R/o Village Kachar, Sendribahar, Tahsil
Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
19. Chandrashekhar S/o Late Sitaram Aged About 41 Years R/o Village Kachar, Sendribahar,
Tahsil Pathalgaon District Jashpur Chhattisgarh., District : Jashpur, Chhattisgarh
20. Smt. Hemwati, W/o Ramashankar, aged about 59 years, R/o village Kachar Sendribahar,
Tahsil Pathalgaon, District Jashpur (C.G.)
21. Vijaybhushan, S/o Ramshankar, aged about 39 years, R/o Village Kachar Sendribahar,
Tahsil Pathalgaon, District Jashpur (C.G.)
22. State Of Chhattisgarh Through Collector Jashpur Chhattisgarh., District : Jashpur,
Chhattisgarh
---- Respondents/Plaintiffs and Defendants
15.02.2023 Shri Varun Sharma, counsel for the appellants.
Shri Priyanshu Gupta, P.L. for the State/respondent No.22.
Heard on admission.
This appeal is admitted on the following substantial question of law :-
"Whether finding of the lower appellate Court holding that defendants No. 2 to 6 (Kapoorvilas, Bhagvati, Kaushalya, Humesh and Gopalkrishna), who were born from the wedlock of Premlal and his concubine - Munni Bai, are not entitled to inherit any interest over the coparcenary property (suit property), is perverse ?"
Issue notice to respondents No. 1 to 21 only, on payment of P.F. as per rules.
Counsel for the appellants is directed to supply the substantial question of
law as framed to the counsel for the State/respondent No.22 within a period of 15
days from today.
Also heard on I.A.No.01/2021, an application for grant of stay.
Issue notice of this application also to the said respondents, as above.
Meanwhile, purely as an interim measure, it is directed that the effect and
operation of the impugned judgment and decree dated 08.02.2021 passed by the
Additional District Judge, Pathalgaon, Dist. Jashpur, in Civil Appeal No. 8-A/2019
shall remain stayed till the next date of hearing subject to appellants' furnishing
security amount of Rs.25,000/- before the concerned Executing Court within a
period of 60 years from today.
Post this matter after 5 weeks for consideration on I.A.No.01/2021.
Sd/-
(Sanjay S. Agrawal) Judge
Anjani
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