Ajay Sidar vs State Of Chhattisgarh
2023 Latest Caselaw 783 Chatt

Citation : 2023 Latest Caselaw 783 Chatt
Judgement Date : 7 February, 2023

Chattisgarh High Court

Ajay Sidar vs State Of Chhattisgarh on 7 February, 2023

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                   CRA No. 339 of 2014

                          Ajay Sidar Versus State Of Chhattisgarh

Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Radhakishan Agrawal




 07.02.2023        Mr. Ishwar Jaiswal, counsel for the appellant.

                   Ms. Ruchi Nagar, Dy. G.A. for the State / respondent.

Argument heard.

Reserved for judgment.

                            Sd/-                                       Sd/-
                    (Sanjay K. Agrawal)                       (Radhakishan Agrawal)
                          Judge                                      Judge




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