Smt. Nisha Singh vs Virendra Singh
2023 Latest Caselaw 731 Chatt

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                 FA (MAT) No.14 of 2019

                       Smt. Nisha Singh Versus Virendra Singh



03/02/2023          Shri K.R. Nair, Advocate for the Appellant.

                    Ms. Nirupama Bajpai, Advocate for the Respondent.

Learned counsel for the parties would submit that the mediation report which is on record shows that the mediation has failed.

In view of this list this case for final hearing.

Both the parties shall also file their affidavit stating therein their source of income and details of assets in hold both movable and immovable in pursuance of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha {2021 AIR 569 SC} within a period of four weeks.

                          SD/-                                          SD/-

                   (Goutam Bhaduri)                               (N.K. Chandravanshi)
                        Judge                                            Judge




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