Citation : 2022 Latest Caselaw 5741 Chatt
Judgement Date : 13 September, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P.(227) No. 706 of 2019
Pratiksha Chandu Versus T. Prakashan and Anr.
13/09/2022 Shri Shobhit Mishra, Advocate for the petitioner.
Shri B.P. Singh, Advocate for respondent No.1.
Shri Bharat Rajput, Advocate for respondent No.2. Heard on I.A. No.2 of 2019, an application for taking document on record & I.A. No.3 of 2019, an application for exemption from filing certified copy of judgment and decree dated 4.5.2015.
On due consideration, I.A. No.2 of 2019 is disposed of and I.A. No.3 of 2019 is allowed.
On the request of counsel for respondent No.1, list this case after two weeks.
Interim relief, if any, granted earlier shall continue till the next date of hearing.
Sd/-
(Rakesh Mohan Pandey) Judge
Nimmi
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!