Rajkumar Pandey vs State Of Chhattisgarh
2022 Latest Caselaw 6431 Chatt

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet

CRA No. 266 of 2016

J. Venktesh @ J. Venkat @ Monu Versus State of Chhattisgarh

CRA No. 525 of 2016

DB Hon'ble Shri Justice Sanjay K. Agrawal Hon'ble Shri Deepak Kumar Tiwari

19.10.2022 Mr. Awadh Tripathi, counsel for the appellant in CRA / 266/2016.

Mr. Manoj Kumar Jaiswal, counsel for the appellant in CRA/525/2016.

Mr. Ishan Verma, P.L. for the State.

Argument heard.

Reserved for judgment.

Meanwhile, counsel for the parties will submit written submission with citations within 3 days.

                                  Sd/-                           Sd/-
                          (Sanjay K. Agrawal)l)       (Deepak Kumar Tiwari)
                                Judge                            Judge




         Harneet