Union Of India vs Raasbihari Pandey
2022 Latest Caselaw 6430 Chatt

Citation : 2022 Latest Caselaw 6430 Chatt
Judgement Date : 20 October, 2022

Chattisgarh High Court

Union Of India vs Raasbihari Pandey on 20 October, 2022

              HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                             WA No. 11 of 2022

             Union of India & Others Versus Raasbihari Pandey



20/10/2022      Heard Mr. Ramakant Mishra, learned Deputy Solicitor

             General, appearing for the appellants.    Also heard Mr. B.P.

             Sharma, learned counsel for the respondent.

Arguments heard.

Judgment reserved.

                       Sd/-                                       Sd/-
               (Arup Kumar Goswami)                        (Sanjay Agrawal)
                    Chief Justice                               Judge




  Chandra

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