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Abhay Devdas Nayak vs The State Of Chhattisgarh
2022 Latest Caselaw 6424 Chatt

Citation : 2022 Latest Caselaw 6424 Chatt
Judgement Date : 20 October, 2022

Chattisgarh High Court
Abhay Devdas Nayak vs The State Of Chhattisgarh on 20 October, 2022

HIGH COURT OF CHHATTISGARH, BILASPUR

Order Sheet

CRA No. 960 of 2021

Abhay Nayak Versus State of Chhattisgarh

CRA No. 983/2021 & 989/2021

DB Hon'ble Shri Justice Sanjay K. Agrawal Hon'ble Shri Deepak Kumar Tiwari

20.10.2022 Mr. Shailendra Dubey and Ms. Shivali Dubey, counsel for the appellants.

Mr. Animesh Tiwari, Dy. A.G. for the State.

Argument heard.

Reserved for judgment.

Parties are at liberty to submit written synopsis by 24/10/2022. They can also send it via e-mail to Registrar Judicial.

                                   Sd/-                        Sd/-
                           (Sanjay K. Agrawal)l)      (Deepak Kumar Tiwari)
                                 Judge                        Judge




         Harneet
 

 
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