Goverdhan Singh Gond vs State Of Chhattisgarh
2022 Latest Caselaw 6196 Chatt

Citation : 2022 Latest Caselaw 6196 Chatt
Judgement Date : 11 October, 2022

Chattisgarh High Court

Goverdhan Singh Gond vs State Of Chhattisgarh on 11 October, 2022

      HIGH COURT OF CHHATTISGARH, BILASPUR

                             Order Sheet

                       CRA No.1117 of 2021

     Goverdhan Singh Gond Versus State of Chhattisgarh




11/10/2022

Shri Azad Siddiqui, counsel for the appellant.

Shri Ashish Tiwari, Govt. Advocate for the State. Though the Appeal is listed for consideration on IA No.2 for suspension of sentence and grant of bail, but with the consent of parties, Appeal is heard finally.

Judgment passed separately.

Signed and dated.

                         Sd/-                       Sd/-
                (Sanjay K. Agrawal)        (Deepak Kumar Tiwari)
                      Judge                        Judge




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