Mahesh Ram Thawait vs State Of Chhattisgarh
2022 Latest Caselaw 3493 Chatt

Citation : 2022 Latest Caselaw 3493 Chatt
Judgement Date : 11 May, 2022

Chattisgarh High Court

Mahesh Ram Thawait vs State Of Chhattisgarh on 11 May, 2022

                                            1


                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                   WA No. 8 of 2022
           Mahesh Ram Thawait & Others Versus State of Chhattisgarh & Others




11/05/2022
                    The matter was listed under the heading 'To be spoken to' to

              get certain clarifications.


                    Mr. S.P.Kale, learned counsel, appearing for the appellants as

              well as Ms. Astha Shukla, learned Government Advocate, appearing

              for the respondents, are heard.

Clarification having been obtained, the case is again closed for

judgment.

                          Sd/-                                    Sd/-
               (Arup Kumar Goswami)                      (Gautam Chourdiya)
                   Chief Justice                               Judge




    Amit

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