Satpal Singh Chabda And Sons (Huf) vs Union Of India
2022 Latest Caselaw 3433 Chatt

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                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet

                           Writ Petition (T) No. 135 of 2022

         Satpal Singh Chabda and Sons (HUF) Versus Union of India & Others



10/05/2022        On the request of Mr. Apurv Goyal, learned counsel for the

              petitioner, list this case tomorrow i.e. on 11.05.2022, as he submits that

              this matter is not governed by the judgment of the Hon'ble Supreme

              Court rendered in Union of India & Others v. Ashish Agarwal , reported

              in (2022) SCC Online SC 543.

                  Ms. Anmol Sharma, learned Central Government counsel,

              appearing for respondent No. 1 as well as Mr. Amit Chaudhari, Ms.

Naushina Afrin Ali along with Mr. Ajay Kumrani, learned counsel,

appearing for respondents No. 2 to 5, are present.

                       Sd/-                              Sd/-
               (Arup Kumar Goswami)         (Rajendra Chandra Singh Samant)
                    Chief Justice                      Judge




  Brijmohan