Lalima Jaiswal vs Jyoti Mishra
2022 Latest Caselaw 3198 Chatt

Citation : 2022 Latest Caselaw 3198 Chatt
Judgement Date : 2 May, 2022

Chattisgarh High Court

Lalima Jaiswal vs Jyoti Mishra on 2 May, 2022

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              HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                               WA No. 254 of 2020
                Lalima Jaiswal Versus Jyoti Mishra & Others




02.05.2022       Heard Mr. Rajesh Kumar Kesharwani, learned counsel for

             the appellant. Also heard Mr. H.S. Ahluwalia, learned Deputy

             Advocate General, appearing for respondents No.2 & 3.

Arguments concluded.

Reserved for judgment.

                        Sd/-                                  Sd/-

              (Arup Kumar Goswami)         (Rajendra Chandra Singh Samant)
                   Chief Justice                        Judge




    Anu

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