Smt. Sarita Tamrakar vs Sudhir Tamrakar
2022 Latest Caselaw 1491 Chatt

Citation : 2022 Latest Caselaw 1491 Chatt
Judgement Date : 22 March, 2022

Chattisgarh High Court

Smt. Sarita Tamrakar vs Sudhir Tamrakar on 22 March, 2022

          HIGH COURT OF CHHATTISGARH, BILASPUR
                            Order Sheet
                        FAM No. 69 of 2016
           Smt. Sarita Tamrakar Versus Sudhir Tamrakar




22/03/2022 Shri Jitendra Gupta, Advocate for the appellant.

            None for the respondent, despite service of notice.

Heared learned counsel for the appellant and perused the record.

Closed for judgment.

                  Sd/-                                     Sd/-
            (Goutam Bhaduri)                      (Sanjay S. Agrawal)
                 Judge                                   Judge




  Gowri

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