Vinay Kumar Sood vs Bali Nagvanshi
2022 Latest Caselaw 1482 Chatt

Citation : 2022 Latest Caselaw 1482 Chatt
Judgement Date : 22 March, 2022

Chattisgarh High Court

Vinay Kumar Sood vs Bali Nagvanshi on 22 March, 2022

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                             ACQA No.131 of 2016
                   Vinay Kumar Sood Versus Bali Nagvanshi



22/03/2022        Mr. P.R. Patankar, counsel for the Appellant.

                  Mr. Vishnu Koshta and Mr. Shobhit Koshta, Counsel for the
             Respondent.

The matter is heard finally and reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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