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Smt. Laxmi Das vs Arun Kumar
2022 Latest Caselaw 1481 Chatt

Citation : 2022 Latest Caselaw 1481 Chatt
Judgement Date : 22 March, 2022

Chattisgarh High Court
Smt. Laxmi Das vs Arun Kumar on 22 March, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR
                                     Order Sheet
                              FA(MAT) No. 25 of 2022
                         Smt. Laxmi Das Versus Arun Kumar




22/03/2022          Shri M.K. Sinha, counsel for the Appellant.
                    Shri Shyamta Prasad Sannat, counsel for the Respondent.

Learned counsel for the Respondent prays for time to file reply to I.A.No.1/2022(an application for grant of stay of ex-parte judgment).

As prayed, time granted.

List the matter after four weeks.

Interim relief granted earlier shall continue till the next date of hearing.

                              Sd/-                                Sd/-
                    (Goutam Bhaduri)                    (Sanjay S. Agrawal)
                         JUDGE                                JUDGE




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