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Dolalal vs State Of Chhattisgarh
2022 Latest Caselaw 1288 Chatt

Citation : 2022 Latest Caselaw 1288 Chatt
Judgement Date : 11 March, 2022

Chattisgarh High Court
Dolalal vs State Of Chhattisgarh on 11 March, 2022
                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                             Criminal Reference No.1 of 2018

                    In Reference of State of Chhattisgarh Versus Dolalal

                                     Cr.A.No.1083/2018

       DB
       Hon'ble Shri Sanjay K. Agrawal and
       Hon'ble Smt. Rajani Dubey, JJ.

Final

11/03/2022 Mr. D.K. Gwalre, counsel for the appellant in Cr.A.No.1083/2018 and for the respondent in Cr.Ref.No.1/2018.

Mr. Sunil Otwani, Additional Advocate General and Mr. Sudeep Verma, Govt. Advocate for the State.

Arguments heard.

Reserved for judgment.

                         Sd/-                                                     Sd/-
                  (Sanjay K. Agrawal)                                      (Rajani Dubey)
                        Judge                                                    Judge




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