Citation : 2022 Latest Caselaw 1234 Chatt
Judgement Date : 9 March, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
ORDER SHEET
F.A No.284 of 2015
Lalit Tiwari Versus Rajkumari
FA/306/2015,
09.03.2022
Shri Rishabh Bajaj on behalf of Shri Sumesh Bajaj, Shri Arjit Tiwari, Shri HB Agrawal, Senior Advocate along with Ms. Sweta Agrawal, Harsh Tripathi and Shri Harshal Chouhan, counsel for the respective parties.
After reading the judgment and decree, it appears that in the capacity of the Counsel, the Appellants were advised in respect of the lis.
Therefore, list this case before another Bench in which one of us, (Justice Goutam Bhaduri) is not a member.
Sd/- Sd/-
(Goutam Bhaduri) (Deepak Kumar Tiwari)
JUDGE JUDGE
Priya
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