Pardeshi vs Bihula Bai
2022 Latest Caselaw 1209 Chatt

Citation : 2022 Latest Caselaw 1209 Chatt
Judgement Date : 8 March, 2022

Chattisgarh High Court

Pardeshi vs Bihula Bai on 8 March, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                      CR No. 38 of 2018
                             Pardeshi Versus Bihula Bai and ors.




08/03/2022         Mr. N.K. Chatterjee, Counsel for the Applicant.

                   Mr. S.P. Sannat advocate on behalf of Mr. Basant Kaiwartya,
             Counsel for Respondents No.1 to 5.

Mr. Sudhir Kumar Bajpai, Counsel for Respondents No.6 & 7.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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