Smt. Nidhi Uchaniya vs Nitin Uchaniya
2022 Latest Caselaw 76 Chatt

                                             1

                                                                       NAFR


                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                 FAM No. 221 of 2019
                Smt. Nidhi Uchaniya D/o Shri Vinod Agrawal Aged About 26
                 Years, R/o Rupra Road, District- Kalahandi, Orissa.
                                                              ---- Appellant
                                           Versus
                Nitin Uchaniya S/o Shri Devatram Uchaniya Aged About 32
                 Years, R/o Pahadi Para, Near Sai Mandir, Raipur, District-
                 Raipur, Chhattisgarh.
                                                            ---- Respondent



            For Appellant         :     Shri Vaibhav Dhar Diwan, Advocate on
                                        behalf of Shri P.R. Patankar, Adv.
            For Respondent        :     Shri Shaktiraj Sinha, Adv.


                        Hon'ble Shri Justice Goutam Bhaduri &
                          Hon'ble Smt. Justice Rajani Dubey
                      Judgment on Board by Goutam Bhaduri, J.

05/01/2022

Heard.

1. Learned counsel for the appellant submits that the parties

have settled their dispute outside the Court, therefore, they

do not want to prosecute this appeal.

2. In view of such submission which is not rebutted by the

counsel for the respondent, the appeal is dismissed as

withdrawn, accordingly.

                        Sd/-                                  Sd/-
                 (Goutam Bhaduri)                        (Rajani Dubey)
                      Judge                                   Judge




H.L. Sahu