State Of Chhattisgarh vs Anwar Khan
2022 Latest Caselaw 551 Chatt

                                                                                   NAFR
                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                       CRMP No. 176 of 2022

                State of Chhattisgarh through Station House Officer, Police Station
                Nawagarh, District Janjgir-Champa, Chhattisgarh.

                                                                           ---- Petitioner

                                             Versus

                Anwar Khan S/o Shabbir Khan, aged about 38 years R/o Village Nawagarh,
                Police Station:Nawagarh, District : Janjgir-Champa, Chhattisgarh

                                                                        ---- Respondent

           ____________________________________________________________

                For Petitioner/State      : Mr. Himanshu Kumar Sharma, P.L.
                For Respondent            : None.


                  DB Hon'ble Shri Justice Rajendra Chandra Singh Samant
                       Hon'ble Shri Justice Arvind Singh Chandel
                                     Order On Board

          Rajendra Chandra Singh Samant, J.

31.01.2022

Heard on application for grant of leave to appeal under Section 378 (3) of Code of Criminal Procedure, 1973.

After considering on the submissions made by the counsel for the appellant, we are of the view that the application is fit to be allowed. Hence, the application is allowed and leave is granted for filing acquittal appeal against the judgment of acquittal dated 08.09.2021 passed in Sessions Case No.12/2020 by the Sessions Judge, Janjgir-Champa.

Registry is directed to register the acquittal appeal and list the same before this Court for hearing on admission.

CRMP is accordingly disposed off.

                             Sd/-                                        Sd/-

                       (R.C.S. Samant)                      (Arvind Singh Chandel)
                           Judge                                     Judge


Saurabh