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Prabhandhak D.B. Power Limiteed vs Darshandas And Ors
2022 Latest Caselaw 894 Chatt

Citation : 2022 Latest Caselaw 894 Chatt
Judgement Date : 21 February, 2022

Chattisgarh High Court
Prabhandhak D.B. Power Limiteed vs Darshandas And Ors on 21 February, 2022
              T OHIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                                FA No. 60 of 2014
          Prabhandhak D.B. Power Limiteed Versus Darshandas And Ors.




21.02.2022          Mr. Arvind Dubey, Counsel for the appellant.

                    Ms. Usha Chandrakar, P. L. for the State.

                    Mr. Manoj Kumar Jaiswal, Counsel for respondent No.1.

Learned counsel for the appellant would submit that the parties

have already settled their disputes, therefore, he seeks time to file

application under Order 23 Rule 3 of CPC for passing the judgment and

decree on the basis of compromise and he would further submit that a

fixed date may be given so that the statements of the Senior Officer of the

appellant as well as respondent be recorded.

Prayer seems to be just and proper.

List this case on 9th March, 2022 for further hearing.

Sd/-

(Narendra Kumar Vyas)

Judge

Parul

 
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