Mritunjay Singh vs State Of Chhattisgarh
2022 Latest Caselaw 676 Chatt

Citation : 2022 Latest Caselaw 676 Chatt
Judgement Date : 8 February, 2022

Chattisgarh High Court

Mritunjay Singh vs State Of Chhattisgarh on 8 February, 2022

               HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                    Criminal Appeal No.701 of 2014

              Mritunjay Singh Versus State of Chhattisgarh




08/02/2022

Mr. Mahendra Dubey, Counsel for the appellant.

Mrs. Madhunisha Singh, Dy. A.G. for the State.

Arguments heard.

Reserved for judgment.

                  Sd/-                                    Sd/-
             (R.C.S. Samant)                      (Arvind Singh Chandel)
                  Judge                                 Judge




  Monika

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